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[Cites 0, Cited by 2] [Section 180(2)] [Section 180] [Entire Act]

State of West Bengal - Subsection

Section 180(2)(ii) in Kolkata Municipal Corporation Act, 1980

(ii)[ when the nature of occupancy changes; or] [Clause (ii) substituted by section 9(2)(b) of the Kolkata Municipal Corporation (Amendment) Act, 2006 (West Bengal Act 32 of 2006). w.e.f. 1.5.2007.]