Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 31(9)] [Section 31] [Entire Act]

State of Bihar - Subsection

Section 31(9)(a) in The Bihar Civil Service (Executive Branch) and the Bihar Junior Civil Service (Recruitment) Rules, 1951

(a)Officers of all ranks except menials should be entitled to receive a letter of thanks on retirement after consistently meritorious service.