Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Rajasthan - Subsection Section 3(10) in The Rajasthan Secondary Education Regulations, 1957 (10)"Guardian" means the natural or legal guardian, or a person approved by the Head of the institution concerned as the guardian of a student for the purpose of these Regulations;
