Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4(3)] [Section 4] [Entire Act] Union of India - Subsection Section 4(3)(b) in The Mediation Act, 2023 (b)an exchange of communications or letters including through electronic form as provided under the Information Technology Act, 2000 (21 of 2000);