Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12A(6)] [Section 12A] [Entire Act] State of Jharkhand - Subsection Section 12A(6)(i) in The Chota Nagpur Encumbered Estates Act, 1876 (i)upon any promise, made after such restoration, to pay any debt contracted while the management of the property was vested in the Manager, or