[Cites 0, Cited by 0]
[Section 54]
[Entire Act]
State of Kerala - Subsection
Section 54(8) in Kerala Municipality Building Rules, 1999
| (1) | (2) | (3) | (4a) | (4b) | (4c) |
| Sl. No. | Fitments | Assembly occupancies | Assembly | Assembly | Assembly |
| Theatres, Auditorium, art Galleries, Libraries,Restaurants, wedding halls, Community halls | Bus Terminal | Railway Station | Air ports | ||
| 1 | Water Closet | 1 per 200 males or part thereof and 1 per 100females or part thereof | 4 for first 1000 persons and 1 for everysubsequent 1000 persons or part thereof | 5 for first 1000 persons and 1 for everysubsequent 1000 persons or part thereof | 5 for first 1000 person and 1 for everysubsequent 1000 persons or part thereof |
| 2 | Urinals | 1 per 50 person or part thereof | 6 for first 1000 persons and 1 for everysubsequent 1000 persons or part thereof | 6 for first 1000 person and 1 for everysubsequent 1000 persons or part thereof | 6 for first 1000 person and 1 for everysubsequent 1000 persons or part thereof |
| 3 | Wash Basin | 1 for every 200 males and 1 for every 200females | 4 wash basin each in male and female toiletstalls | 4 wash basin each in male and female toiletstalls | 4 wash basin each in male and female toiletstalls |
| 4 | Bath |
| Sl. No. | Hotels | Storage occupancy | Educational | Educational | Office/Mercantile Occupancies | Industrial Occupancies |
| Boarding Institutions | Other Educational Institutions | |||||
| (5) | (6) | (7) | (8) | (9) | (10) | |
| Water Closet | 1 per 100 males and 1 per 100 females | 1 per 50 males and 1 per 25 females | 1 per 10 boys and 1 per every 8 girls | 1 per 40 boys and 1 per every 25 girls | 1 for every 25 males or part thereof and 1 forevery15 females or part thereof | 1 per every 25 males and 1 per every 15 females |
| Urinals | 1 per water closet fro males | 1 per 100 males or part thereof | 1 per every 25 boys | 1 per every 50 boys | 1 for every 25 person or part thereof | 1 for every 25 person or part thereof |
| Wash Basin | 1 per water closet for males and 1 per watercloset for females | 1 per 10 boys and 1 per every 10 girls | 1 per every 40 boys and 1 per every 40 girls | Preferably one on each floor | ||
| Bath | 1 per 100 persons | 1 per 10 boys and 1 per 100 persons 1 per every8 girls | As required for particular trades or occupancies |
| Sl. No. | Fitments | Hospitals with indoor patients ward | Hospitals with outdoor patients | Administration Building | ||
| For males and females | For males | For females | For male personnel | For female personnel | ||
| (1) | (2) | (3) | (4) | (5) | (6) | (7) |
| 1 | Water closet | One for every 8 beds or part thereof | One for every 100 persons or part thereof | Two for every 100 persons or part thereof | One for every 25 persons or part thereof | One for every 15 persons or part thereof |
| 2 | Ablution taps | One in each water closet plus one water tap withdraining arrangement in the vicinity of water closets and urinalsfor every 50 beds or part thereof | One in each water closet. One water tap withdraining arrangements shall be provided for every 50 persons orpart thereof in the vicinity of water closet and urinals | One in each water closet. One water tap withdraining arrangements shall be provided for every 50 persons orpart thereof in the vicinity of water closet and urinals | ||
| 3 | Wash basins | Two upto 30 beds; add one for every additional30 beds or part thereof | One for every 100 persons or part thereof | One for every 25 persons of part thereof 30 bedsor part thereof | ||
| 4 | Baths with shower | One bath with shower for every 8 beds or partthereof | One on each floor | |||
| 5 | Bed pan washing sink | One for each ward | ||||
| 6 | Cleaners sink | One for each ward minimum | One per floor minimum | One per floor minimum | ||
| 7 | Kitchen sink & dish washers (where kitchen isprovided) | One for each ward | ||||
| 8 | Urinals | One for every 50 persons or part thereof | Nil up to 6 persons1for 7-20 persons 2 for 21-45 persons 3 for 46-70 persons 4 for 71-100 persons From 101 to200 persons add at the rate of 3%. For over 200 persons add atthe rate of 2.5%. |