Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Andhra Pradesh - Section Section 16 in The Andhra Pradesh Objectionable Performances Prohibition Act, 1956 16. Repeal of Central Act 19 of 1876 The Dramatic Performances Act. 1976 (Central Act 19 of 1876), in so far as it applies to the State of Andhra Pradesh is hereby repealed.
