Supreme Court - Daily Orders
K. Meghachandra Singh vs Nigam Siro on 29 November, 2017
Bench: R.K. Agrawal, Sanjay Kishan Kaul
ITEM NO.16 COURT NO.8 SECTION XVI -A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition(s)(Civil) No(s). 2195/2017
K. MEGHACHANDRA SINGH & ORS. Petitioner(s)
VERSUS
NIGAM SIRO & ORS. Respondent(s)
(IA No.127961/2017-EX-PARTE STAY and FOR ADMISSION)
Date : 29-11-2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE R.K. AGRAWAL
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
For Petitioner(s) Mr. M.Devananda Singh,Adv.
Mr. Nirnimesh Dube, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice returnable on 23rd January, 2018. Dasti service, in addition, is permitted. In the meantime, contempt proceedings shall remain stayed.
(ANITA MALHOTRA) (CHANDER BALA)
COURT MASTER COURT MASTER.
Signature Not Verified
Digitally signed by
ASHA SUNDRIYAL
Date: 2017.11.30
15:56:53 IST
Reason: