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Supreme Court - Daily Orders

K. Meghachandra Singh vs Nigam Siro on 29 November, 2017

Bench: R.K. Agrawal, Sanjay Kishan Kaul

     ITEM NO.16                              COURT NO.8                 SECTION XVI -A

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

     Transfer Petition(s)(Civil)                 No(s).   2195/2017

     K. MEGHACHANDRA SINGH & ORS.                                        Petitioner(s)

                                                    VERSUS

     NIGAM SIRO & ORS.                                                   Respondent(s)

     (IA No.127961/2017-EX-PARTE STAY and FOR ADMISSION)


     Date : 29-11-2017 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE R.K. AGRAWAL
                             HON'BLE MR. JUSTICE SANJAY KISHAN KAUL


     For Petitioner(s)                 Mr. M.Devananda Singh,Adv.
                                       Mr. Nirnimesh Dube, AOR

     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Issue notice returnable on 23rd January, 2018. Dasti service, in addition, is permitted. In the meantime, contempt proceedings shall remain stayed.



                         (ANITA MALHOTRA)                             (CHANDER BALA)
                           COURT MASTER                                COURT MASTER.




Signature Not Verified

Digitally signed by
ASHA SUNDRIYAL
Date: 2017.11.30
15:56:53 IST
Reason: