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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Telangana - Subsection

Section 4(2)(b) in Telangana Buildings (Lease, Rent and Eviction) Control Act, 1960

(b)to the rental value as entered in the property tax assessment book of the concerned local authority relating to the period mentioned in clause (a);