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[Cites 0, Cited by 0] [Section 27B(1)] [Section 27B] [Entire Act]

State of Rajasthan - Subsection

Section 27B(1)(b) in The Rajasthan Agricultural Produce Markets Act, 1961

(b)seize any account books, registers and other documents for reasons to be recorded in writing; and an inventory of the account books and registers shall be prepared and a copy thereof shall be furnished to the concerned person before their removal;