Himachal Pradesh High Court
Anokhi Ram & Ors. vs . State Of Hp & Ors. on 2 March, 2023
Author: Sushil Kukreja
Bench: Sushil Kukreja
Anokhi Ram & Ors. Vs. State of HP & Ors.
.
RFA No.323 of 2014 02.03.2023 Present: Mr. Sudhir Thakur, Senior Advocate with Mr.Karun Negi, Advocate, for the appellants.
Mr. B.C. Verma, Additional Advocate General with Mr. R.P. Singh, Deputy Advocate General, for the respondents-State.
At the request of learned Deputy Advocate General, list after two weeks.
( Sushil Kukreja )
March 02, 2023 Judge
(VH)
::: Downloaded on - 02/03/2023 20:35:11 :::CIS