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[Cites 0, Cited by 0] [Section 71] [Entire Act]

Bengal Presidency - Subsection

Section 71(2) in The Calcutta Hackney-Carriage Act, 1919

(2)By-laws made under this section shall be published in such manner as the [State Government] [Words substituted by the Government of India (Adaptation of Indian Laws) Order, 1937 and the Adaptation of Laws Order, 1950.] may direct.