Madras High Court
S.Mani vs Https://Www.Mhc.Tn.Gov.In/Judis on 26 September, 2023
Author: G.K.Ilanthiraiyan
Bench: G.K.Ilanthiraiyan
W.P.No.11652 of 2012
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED: 26.09.2023
CORAM:
THE HONOURABLE MR. JUSTICE G.K.ILANTHIRAIYAN
W.P.No.11652 of 2012
and M.P.No.1 of 2012
1. S.Mani
2. C.Murugaiyan
3. R.Elumalai
4. E.Chinnadurai
5. K.Rajendran
6. G.Ayyavoo
7. M.Manoharan
8. K.Cahkravarhty
9. A.Sakthivel
10. C.Kuppusamy
11. A.Thirumalai
12. P.Valli
13. S.Ranganathan
14. K.Vadivazhagan
15. K.Saravanan
16. B.Shanmugam
17. L.Alamelu
18. K.Shanmugam
19. K.Arikrishnan
20. R.Palanivel
21. A.Rajivigandhi
22. J.Bhaskaran
23. R.Venkatesan
24. C.Murugan
25. K.Raman
26. D.Rajendran ... Petitioners
Vs.
https://www.mhc.tn.gov.in/judis
Page 1 of 8
W.P.No.11652 of 2012
1. State Of Tamilnadu Rep. By
Secretary,
Rural Development Department,
Fort St. George, Chennai.
2. The Director Of Rural Development,
Saidapet, Chennai.
3. The District Collector,
Villupuram District.
4. The President,
Kunthalampattu Panchayat,
Kappalampadi Post,
Gingee Taluk,
Villupuram District.
5. The President,
Kottapoondi Panchayat,
Kappalampadi Post,
Gingee Taluk,
Villupuram District.
6. The President,
Melnemili Panchayat,
Sathampadi Post,
Gingee Taluk,
Villupuram District.
7. The President,
Sevalapurai Panchayat,
Gingee Taluk,
Villupuram District.
8. The President,
Kovilporaiyoor Panchayat,
Melmalayanoor 604 204,
Gingee Taluk, Villupuram District.
https://www.mhc.tn.gov.in/judis
Page 2 of 8
W.P.No.11652 of 2012
9. The President,
Melsevalampadi Panchayat,
Gingee Taluk,
Villupuram District.
10. The President,
Naranamangalam Panchayat,
Gingee Taluk,
Villupuram District.
11. The President,
Unnamananthai Panchayat,
Gingee Taluk,
Villupuram District.
12. The President,
Parayampattu Panchayat,
Avaloorpettai Post,
Gingee Taluk,
Villupuram District.
13. The President,
Sitheri Panchayat,
Devanoor Post,
Gingee Taluk,
Villupuram District.
14. The President,
Thayanoor Panchayat,
Melmalayanoor Via,
Gingee Taluk,
Villupuram District.
15. The President,
Nochaloor Panchayat,
Kapalampadi Via,
Gingee Taluk,
Villupuram District.
https://www.mhc.tn.gov.in/judis
Page 3 of 8
W.P.No.11652 of 2012
16. The President,
Kodampadi Panchayat,
Melmalayanoor Via,
Gingee Taluk,
Villupuram District.
17. The President,
Kadapanathal Panchayat,
Avaloorpettai Post,
Gingee Taluk,
Villupuram District.
18. The President,
Pinnanoor Panchayat,
Marakonam Post,
Gingee Taluk,
Villupuram District. ... Respondents
Prayer: Writ Petition filed under Article 226 of the Constitution of India
praying to issue a Writ of Mandamus, to direct the respondents to
regularize the services of the petitioners as Over Tank Pump Operator.
For Petitioners : Mr.S.Apunu
For Respondents
For R1 to R8 : Mr.L.S.M.Hasan Fizal
Additional Government Pleader
For R9 to R13 : Mr.K.H.Ravi Kumar
Government Advocate
For R14 to R18 : Mr.T.M.Rajangam
Government Advocate
https://www.mhc.tn.gov.in/judis
Page 4 of 8
W.P.No.11652 of 2012
ORDER
This writ petition has been filed to to direct the respondents to regularize the services of the petitioners as Over Head Tank Pump Operator.
2. Heard the learned counsel appearing on either side and perused the material placed before this Court.
3. All the petitioners have been appointed as Over Head Tank Pump Operator by their respective Village Panchayat Presidents. Now they sought for regularization of their service in the said post. They claimed regularization as per G.O.Ms.No.22, Personnel and Administrative Reforms Department, dated 28.02.2006, thereby ordered to regularize the service of the daily wage employees, who have rendered ten years of service as on 01.01.2016, in the government departments alone. Wherein the petitioners are working in the Village Panchayats and they are not daily wage Nominal Muster Roll servants. They are getting honorarium from the village panchayat funds as such they are not eligible to be brought under the ambit of the above said government order.
https://www.mhc.tn.gov.in/judis Page 5 of 8 W.P.No.11652 of 2012 Therefore, the request made by the petitioners cannot be considered and the writ petition itself devoid of merits and liable to be dismissed.
4. Accordingly, the Writ Petition stands dismissed.
Consequently, connected miscellaneous petition is closed. There shall be no order as to cost.
26.09.2023 Internet: Yes Index : Yes/No Speaking/Non Speaking order rts To
1. The Secretary State Of Tamilnadu, Rural Development Department, Fort St. George, Chennai.
2. The Director Of Rural Development, Saidapet, Chennai.
3. The District Collector, Villupuram District.
4. The President, Kunthalampattu Panchayat, Kappalampadi Post, Gingee Taluk, Villupuram District.
https://www.mhc.tn.gov.in/judis Page 6 of 8 W.P.No.11652 of 2012
5. The President, Kottapoondi Panchayat, Kappalampadi Post, Gingee Taluk, Villupuram District.
6. The President, Melnemili Panchayat, Sathampadi Post, Gingee Taluk, Villupuram District.
7. The President, Sevalapurai Panchayat, Gingee Taluk, Villupuram District.
8. The President, Kovilporaiyoor Panchayat, Melmalayanoor 604 204, Gingee Taluk, Villupuram District.
9. The President, Melsevalampadi Panchayat, Gingee Taluk, Villupuram District.
10. The President, Naranamangalam Panchayat, Gingee Taluk, Villupuram District.
11. The President, Unnamananthai Panchayat, Gingee Taluk, Villupuram District.
12. The President, Parayampattu Panchayat, Avaloorpettai Post, Gingee Taluk, Villupuram District.
https://www.mhc.tn.gov.in/judis Page 7 of 8 W.P.No.11652 of 2012 G.K.ILANTHIRAIYAN. J, rts
13. The President, Sitheri Panchayat, Devanoor Post, Gingee Taluk, Villupuram District.
14. The President, Thayanoor Panchayat, Melmalayanoor Via, Gingee Taluk, Villupuram District.
15. The President, Nochaloor Panchayat, Kapalampadi Via, Gingee Taluk, Villupuram District.
16. The President, Kodampadi Panchayat, Melmalayanoor Via, Gingee Taluk, Villupuram District.
17. The President, Kadapanathal Panchayat, Avaloorpettai Post, Gingee Taluk, Villupuram District.
18. The President, Pinnanoor Panchayat, Marakonam Post, Gingee Taluk, Villupuram District.
W.P.No.11652 of 2012 and M.P.No.1 of 201226.09.2023 https://www.mhc.tn.gov.in/judis Page 8 of 8