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Madras High Court

S.Mani vs Https://Www.Mhc.Tn.Gov.In/Judis on 26 September, 2023

Author: G.K.Ilanthiraiyan

Bench: G.K.Ilanthiraiyan

                                                                     W.P.No.11652 of 2012

                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                               DATED: 26.09.2023

                                                   CORAM:

                            THE HONOURABLE MR. JUSTICE G.K.ILANTHIRAIYAN

                                              W.P.No.11652 of 2012
                                              and M.P.No.1 of 2012

                     1. S.Mani
                     2. C.Murugaiyan
                     3. R.Elumalai
                     4. E.Chinnadurai
                     5. K.Rajendran
                     6. G.Ayyavoo
                     7. M.Manoharan
                     8. K.Cahkravarhty
                     9. A.Sakthivel
                     10. C.Kuppusamy
                     11. A.Thirumalai
                     12. P.Valli
                     13. S.Ranganathan
                     14. K.Vadivazhagan
                     15. K.Saravanan
                     16. B.Shanmugam
                     17. L.Alamelu
                     18. K.Shanmugam
                     19. K.Arikrishnan
                     20. R.Palanivel
                     21. A.Rajivigandhi
                     22. J.Bhaskaran
                     23. R.Venkatesan
                     24. C.Murugan
                     25. K.Raman
                     26. D.Rajendran                                 ... Petitioners
                                                      Vs.

https://www.mhc.tn.gov.in/judis
                     Page 1 of 8
                                                             W.P.No.11652 of 2012

                     1. State Of Tamilnadu Rep. By
                        Secretary,
                        Rural Development Department,
                        Fort St. George, Chennai.

                     2. The Director Of Rural Development,
                        Saidapet, Chennai.

                     3. The District Collector,
                        Villupuram District.

                     4. The President,
                        Kunthalampattu Panchayat,
                        Kappalampadi Post,
                        Gingee Taluk,
                        Villupuram District.

                     5. The President,
                        Kottapoondi Panchayat,
                        Kappalampadi Post,
                        Gingee Taluk,
                        Villupuram District.

                     6. The President,
                        Melnemili Panchayat,
                        Sathampadi Post,
                        Gingee Taluk,
                        Villupuram District.

                     7. The President,
                        Sevalapurai Panchayat,
                        Gingee Taluk,
                        Villupuram District.

                     8. The President,
                        Kovilporaiyoor Panchayat,
                        Melmalayanoor 604 204,
                        Gingee Taluk, Villupuram District.

https://www.mhc.tn.gov.in/judis
                     Page 2 of 8
                                                     W.P.No.11652 of 2012

                     9. The President,
                        Melsevalampadi Panchayat,
                        Gingee Taluk,
                        Villupuram District.

                     10. The President,
                         Naranamangalam Panchayat,
                        Gingee Taluk,
                        Villupuram District.

                     11. The President,
                         Unnamananthai Panchayat,
                         Gingee Taluk,
                         Villupuram District.

                     12. The President,
                         Parayampattu Panchayat,
                        Avaloorpettai Post,
                        Gingee Taluk,
                        Villupuram District.

                     13. The President,
                         Sitheri Panchayat,
                         Devanoor Post,
                         Gingee Taluk,
                         Villupuram District.

                     14. The President,
                         Thayanoor Panchayat,
                         Melmalayanoor Via,
                         Gingee Taluk,
                         Villupuram District.

                     15. The President,
                         Nochaloor Panchayat,
                        Kapalampadi Via,
                        Gingee Taluk,
                        Villupuram District.

https://www.mhc.tn.gov.in/judis
                     Page 3 of 8
                                                                              W.P.No.11652 of 2012

                     16. The President,
                         Kodampadi Panchayat,
                         Melmalayanoor Via,
                         Gingee Taluk,
                         Villupuram District.

                     17. The President,
                         Kadapanathal Panchayat,
                         Avaloorpettai Post,
                         Gingee Taluk,
                         Villupuram District.

                     18. The President,
                         Pinnanoor Panchayat,
                         Marakonam Post,
                         Gingee Taluk,
                         Villupuram District.                                 ... Respondents

                     Prayer: Writ Petition filed under Article 226 of the Constitution of India
                     praying to issue a Writ of Mandamus, to direct the respondents to
                     regularize the services of the petitioners as Over Tank Pump Operator.


                                   For Petitioners   : Mr.S.Apunu

                                   For Respondents
                                    For R1 to R8   : Mr.L.S.M.Hasan Fizal
                                                     Additional Government Pleader

                                    For R9 to R13    : Mr.K.H.Ravi Kumar
                                                       Government Advocate

                                    For R14 to R18 : Mr.T.M.Rajangam
                                                     Government Advocate




https://www.mhc.tn.gov.in/judis
                     Page 4 of 8
                                                                                    W.P.No.11652 of 2012


                                                             ORDER

This writ petition has been filed to to direct the respondents to regularize the services of the petitioners as Over Head Tank Pump Operator.

2. Heard the learned counsel appearing on either side and perused the material placed before this Court.

3. All the petitioners have been appointed as Over Head Tank Pump Operator by their respective Village Panchayat Presidents. Now they sought for regularization of their service in the said post. They claimed regularization as per G.O.Ms.No.22, Personnel and Administrative Reforms Department, dated 28.02.2006, thereby ordered to regularize the service of the daily wage employees, who have rendered ten years of service as on 01.01.2016, in the government departments alone. Wherein the petitioners are working in the Village Panchayats and they are not daily wage Nominal Muster Roll servants. They are getting honorarium from the village panchayat funds as such they are not eligible to be brought under the ambit of the above said government order.

https://www.mhc.tn.gov.in/judis Page 5 of 8 W.P.No.11652 of 2012 Therefore, the request made by the petitioners cannot be considered and the writ petition itself devoid of merits and liable to be dismissed.

4. Accordingly, the Writ Petition stands dismissed.

Consequently, connected miscellaneous petition is closed. There shall be no order as to cost.

26.09.2023 Internet: Yes Index : Yes/No Speaking/Non Speaking order rts To

1. The Secretary State Of Tamilnadu, Rural Development Department, Fort St. George, Chennai.

2. The Director Of Rural Development, Saidapet, Chennai.

3. The District Collector, Villupuram District.

4. The President, Kunthalampattu Panchayat, Kappalampadi Post, Gingee Taluk, Villupuram District.

https://www.mhc.tn.gov.in/judis Page 6 of 8 W.P.No.11652 of 2012

5. The President, Kottapoondi Panchayat, Kappalampadi Post, Gingee Taluk, Villupuram District.

6. The President, Melnemili Panchayat, Sathampadi Post, Gingee Taluk, Villupuram District.

7. The President, Sevalapurai Panchayat, Gingee Taluk, Villupuram District.

8. The President, Kovilporaiyoor Panchayat, Melmalayanoor 604 204, Gingee Taluk, Villupuram District.

9. The President, Melsevalampadi Panchayat, Gingee Taluk, Villupuram District.

10. The President, Naranamangalam Panchayat, Gingee Taluk, Villupuram District.

11. The President, Unnamananthai Panchayat, Gingee Taluk, Villupuram District.

12. The President, Parayampattu Panchayat, Avaloorpettai Post, Gingee Taluk, Villupuram District.

https://www.mhc.tn.gov.in/judis Page 7 of 8 W.P.No.11652 of 2012 G.K.ILANTHIRAIYAN. J, rts

13. The President, Sitheri Panchayat, Devanoor Post, Gingee Taluk, Villupuram District.

14. The President, Thayanoor Panchayat, Melmalayanoor Via, Gingee Taluk, Villupuram District.

15. The President, Nochaloor Panchayat, Kapalampadi Via, Gingee Taluk, Villupuram District.

16. The President, Kodampadi Panchayat, Melmalayanoor Via, Gingee Taluk, Villupuram District.

17. The President, Kadapanathal Panchayat, Avaloorpettai Post, Gingee Taluk, Villupuram District.

18. The President, Pinnanoor Panchayat, Marakonam Post, Gingee Taluk, Villupuram District.

W.P.No.11652 of 2012 and M.P.No.1 of 2012

26.09.2023 https://www.mhc.tn.gov.in/judis Page 8 of 8