Section 32(4) in The M.P. Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993
(4)If the President of a Zila Panchayat does not belong to the Scheduled Castes or the Scheduled Tribes or Other Backward Classes the Vice-President shall be elected from amongst the members belonging to such Castes or Tribes or Classes.
