Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 38] [Entire Act] State of Uttar Pradesh - Subsection Section 38(1) in The Greater Noida Industrial Development Area Building Regulations, 1992 (1)The plinth in no case shall be less than 0.45 mtr. except in case of public housing where the minimum can be reduced to 0.30 mtr.
