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[Cites 0, Cited by 0] [Section 94(1)] [Section 94] [Entire Act]

State of Maharashtra - Subsection

Section 94(1)(ii) in Maharashtra Factories Rules, 1963

(ii)the colour of the badge to be worn by the workers of each relay shall be specified in the notice of periods of work required to be displayed and correctly maintained under sub- section (1) of section 61 and in the copies of the notice to be sent to the Inspector under sub-sections (9) and (10) of the said section: