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State of Rajasthan - Section

Section 9 in Rules relating to registration of Pharmacists in the first register under Chapter IV of the said act 1968

9. Particulars of qualification (i.e. degree, diploma or certificate) with the name of the authority from which and the year in which obtained......................................................

I..................................(applicant) hereby declare that the statements made above are correct. I further declare that I shall maintain the dignity and ethical standard of the profession in my practice as a pharmacist.I undertake that I shall intimate to the Registrar any change of my address or place of practice.The degree, diploma or certificate of my qualification is submitted herewith. It may be returned as soon as done with.The prescribed fee of Rs.................is sent herewith.Address:Date:Signature of applicantForm B[See rule 2]Application for First Registration by a person with qualification mentioned in clause (b) of section 31 of the Pharmacy Act, 1948(Central Act VIII of 1948)ToThe Registrar,Pharmacists Registration Tribunal.Sir,I beg to apply for registration of any name in the First Register under the Pharmacy Act, 1948 (Central Act VIII of 1948).Particulars about myself are furnished below:-