20. In administering oaths and affirmations to declarants the Commissioner shall be guided by the provisions of the Indian Oaths Act, 1873 (X of 1873), and the following forms shall be used: -
OathI .........................swear that this my declaration is true, that it conceals nothing and that no part of it is false, so help me God.AffirmationI ..............................solemnly declare that it my declaration is true, that it conceals nothing and that no part of it is false.
