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[Cites 0, Cited by 0] [Section 114(2)] [Section 114] [Entire Act]

State of Maharashtra - Subsection

Section 114(2)(a) in The Maharashtra Irrigation Act, 1976

(a)under clause (ix) of section (2) of section 34, prescribing the other particulars which the draft scheme for compulsory constructions of field channels shall contain;