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[Cites 0, Cited by 0] [Section 57] [Entire Act]

State of Maharashtra - Subsection

Section 57(o) in The Maharashtra Electricity (Supply) Rules, 1963

(o)the latest estimate (which may not be final in audit) of expenditure incurred on the schemes of the Board and of the total receipts by way of sales of energy or otherwise and report on the overall and the general financial position of the Board including reference to the profit and loss made during the year; .