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[Cites 0, Cited by 0] [Section 190] [Entire Act]

Union of India - Subsection

Section 190(b) in The Building And Other Construction Workers '(Regulation Of Employment And Conditions Of Service) Central Rules, 1998

(b)no scaffold or part thereof is partly dismantled and allowed to remain in such a condition unless,-
(i)the stability or safety of the remaining portion of such scaffold has been ensured by a responsible person for the safety of such scaffolds;
(ii)in case the remaining part of such scaffold cannot be used by the building workers, necessary warning notice written in Hindi and in a language understood by the majority of the building workers that such scaffold is unfit for use, is displayed at the place where such scaffold is erected.