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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Gujarat - Subsection

Section 14(2) in Right of Children to Free and Compulsory Education Rules, 2012

(2)the State Government shall, after taking into consideration the report and the recommendations referred to in clause (c) of sub-rule (1), convey its decision to the Competent Authority.