Supreme Court - Daily Orders
Geojit Financial Services Ltd. vs Sandeep Gurav on 7 July, 2021
Bench: Chief Justice, A.S. Bopanna, Hrishikesh Roy
ITEM NO.4 Court 1 (Video Conferencing) SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition for Special Leave to Appeal (C) No.8348/2021
(Arising out of impugned final judgment and order dated 12022021
in AN No. 67/2019 passed by the High Court of Judicature at Bombay)
GEOJIT FINANCIAL SERVICES LTD. Petitioner(s)
VERSUS
SANDEEP GURAV Respondent(s)
(FOR ADMISSION and I.R.)
Date : 07072021 This petition was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE A.S. BOPANNA
HON'BLE MR. JUSTICE HRISHIKESH ROY
For Petitioner(s)
Mr. P. V. Dinesh, AOR
Ms. Rashmi Singh, Adv.
Mr. Ashwini Kumar Singh, Adv.
Mr. Bineesh K., Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The Court is convened through Video Conferencing. Heard learned AdvocateonRecord appearing for the petitioner. Issue notice.
(VISHAL ANAND) (R.S. NARAYANAN)
ASTT. REGISTRARcumPS COURT MASTER (NSH)
Signature Not Verified
Digitally signed by
Vishal Anand
Date: 2021.07.07
16:40:20 IST
Reason: