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Supreme Court - Daily Orders

Geojit Financial Services Ltd. vs Sandeep Gurav on 7 July, 2021

Bench: Chief Justice, A.S. Bopanna, Hrishikesh Roy

     ITEM NO.4                           Court 1 (Video Conferencing)               SECTION IX

                                   S U P R E M E C O U R T O F          I N D I A
                                           RECORD OF PROCEEDINGS

                          Petition for Special Leave to Appeal (C)          No.8348/2021

     (Arising out of impugned final judgment and order dated 12­02­2021
     in AN No. 67/2019 passed by the High Court of Judicature at Bombay)

     GEOJIT FINANCIAL SERVICES LTD.                                           Petitioner(s)

                                                        VERSUS

     SANDEEP GURAV                                                            Respondent(s)

     (FOR ADMISSION and I.R.)

     Date : 07­07­2021 This petition was called on for hearing today.

     CORAM :
                             HON'BLE THE CHIEF JUSTICE
                             HON'BLE MR. JUSTICE A.S. BOPANNA
                             HON'BLE MR. JUSTICE HRISHIKESH ROY

     For Petitioner(s)
                                          Mr.   P. V. Dinesh, AOR
                                          Ms.   Rashmi Singh, Adv.
                                          Mr.   Ashwini Kumar Singh, Adv.
                                          Mr.   Bineesh K., Adv.
     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

The Court is convened through Video Conferencing. Heard learned Advocate­on­Record appearing for the petitioner. Issue notice.

       (VISHAL ANAND)                                                        (R.S. NARAYANAN)
     ASTT. REGISTRAR­cum­PS                                                 COURT MASTER (NSH)
Signature Not Verified

Digitally signed by
Vishal Anand
Date: 2021.07.07
16:40:20 IST
Reason: