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Patna High Court - Orders

Ram Kripal Yadav vs The State Of Bihar on 5 July, 2022

Author: Prabhat Kumar Singh

Bench: Prabhat Kumar Singh

                        IN THE HIGH COURT OF JUDICATURE AT PATNA
                                CRIMINAL MISCELLANEOUS No.59674 of 2021
                        Arising Out of PS. Case No.-67 Year-2021 Thana- NARDIGANJ District- Nawada
                   ======================================================
                   RAM KRIPAL YADAV

                                                                                    ... ... Petitioner/s
                                                         Versus
                   The State of Bihar

                                                          ... ... Opposite Party/s
                   ======================================================
                   Appearance :
                   For the Petitioner/s     :       Mr.Ravi Prakash
                   For the Opposite Party/s :       Mr.A.G
                   ======================================================
                   CORAM: HONOURABLE MR. JUSTICE PRABHAT KUMAR SINGH
                                         ORAL ORDER

2     05-07-2022

List on 07.07.2022 along with Cr. Misc. No. 60066 of 2021.

(Prabhat Kumar Singh, J) vinita/-

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