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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Meghalaya - Subsection

Section 4(3) in The Meghalaya Air (Prevention and Control of Pollution) Rules, 1988

(3)The non-official members shall be treated as First Grade Officers for the purpose of payment of travelling allowance and daily allowance under the rules referred to in sub-rule (2).