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[Cites 0, Cited by 0] [Section 48(2)] [Section 48] [Entire Act]

State of Assam - Subsection

Section 48(2)(g) in The Assam Fire Service Act, 1985

(g)adoption of precautionary measures for premises in any area or of any place used for purposes which in the opinion of the State Government are likely to cause a risk of fire;