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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Bihar - Subsection

Section 10(1) in Bihar Police Sub-ordinate Services Commission Rules, 2017

(1)Within the budget allocation, the Commission shall have the power to sanction expenditure for office administration except purchase of a motor vehicle.Provided that the Commission shall have full power to purchase for conducting the examinations and other departmental purchase to execute the contract and to sanction any other expenditure for office administration. For the contingent expenses, the Chairman shall have powers under rule 110(2) of the Bihar Financial Rules.