Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 48] [Entire Act] State of Maharashtra - Subsection Section 48(6) in Dr. Babasaheb Ambedkar Technological University Act, 2014 (6)No application shall be entertained directly by the State Government for the grant of permission for opening new college or institutions of higher learning.
