Gujarat High Court
Troikaa Pharmaceuticals Limited vs Additional/Joint/Deputy/Assistant ... on 11 October, 2021
Author: Sonia Gokani
Bench: Sonia Gokani, Rajendra M. Sareen
C/SCA/15118/2021 ORDER DATED: 11/10/2021
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/SPECIAL CIVIL APPLICATION NO. 15118 of 2021
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TROIKAA PHARMACEUTICALS LIMITED
Versus
ADDITIONAL/JOINT/DEPUTY/ASSISTANT COMMISSIONER OF
INCOME TAX
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Appearance:
MS NUPUR D SHAH(10233) for the Petitioner(s) No. 1
for the Respondent(s) No. 1
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CORAM:HONOURABLE MS. JUSTICE SONIA GOKANI
and
HONOURABLE MR. JUSTICE RAJENDRA M. SAREEN
Date : 11/10/2021
ORAL ORDER
(PER : HONOURABLE MS. JUSTICE SONIA GOKANI) Draft amendment is permitted. The same be carried- out.
Issue urgent Notice returnable on 26th October, 2021.
In the meantime, there shall be ad-interim relief in terms of para 8.4. In addition to the regular mode, service through speed post at the cost of the petitioner is also permitted. Direct service is permitted.
(SONIA GOKANI, J.) (RAJENDRA M. SAREEN, J.) AMAR RATHOD...
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