Madhya Pradesh High Court
Yogesh Rathore vs The State Of Madhya Pradesh on 8 February, 2023
Author: Vivek Rusia
Bench: Vivek Rusia
1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE MCRC No. 43908 of 2022 (YOGESH RATHORE Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 08-02-2023 Shri Sukh Lal Gwaliory, learned counsel for the applicant.
As prayed, list on 15.02.2023.
(VIVEK RUSIA) JUDGE Praveen Signature Not Verified Signed by: PRAVEEN NAYAK Signing time: 08-02-2023 19:01:17