Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 245] [Entire Act] State of Rajasthan - Subsection Section 245(11) in Rajasthan Municipalities Act, 2009 (11)The order of any confiscation and removal of encroachment under this Section shall not prevent the infliction of any punishment to which the person affected thereby is liable under this Act.
