Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 22] [Entire Act] State of Jharkhand - Subsection Section 22(4) in Jharkhand Right of Children to Free and Compulsory Education Rules, 2011 (4)Any clarification or executive order regarding these rules issued by the notification of the State Government shall be deemed as part of these rules.
