Karnataka High Court
Sri G K Krishnappa vs Smt Chinnamma on 26 July, 2023
Author: H.P.Sandesh
Bench: H.P.Sandesh
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CRP No. 78 of 2022
IN THE HIGH COURT OF KARNATAKA AT BENGALURU
DATED THIS THE 26TH DAY OF JULY, 2023
BEFORE
THE HON'BLE MR JUSTICE H.P.SANDESH
CIVIL REVISION PETITION NO. 78 OF 2022
BETWEEN:
SRI. G.K. KRISHNAPPA,
S/O LATE SRI. GANGAPPA,
AGED ABOUT 70 YEARS,
R/AT ASWATHAKATTE ROAD,
AMRUTHAHALLI VILLAGE,
SAHAKARA NAGARA POST,
BENGALURU - 560 092.
...PETITIONER
(BY MR. MAHANTESH T.S., ADVOCATE)
AND:
Digitally
signed by 1. SMT. CHINNAMMA,
SUCHITRA M J
Location: High
D/O LATE SRI. NANJUNDAPPA,
Court of W/O THAYAPPA,
Karnataka
SINCE DECEASED BY HER LR'S
1(A) MR. JAYASHANKAR,
S/O OF SRI. THAYAPPA,
AGED ABOUT 35 YEARS.
1(B) SRI. THAYAPPA,
S/O SRI. SUBBARAYAPPA,
AGED ABOUT 65 YEARS.
BOTH ARE RESIDING AT NO.176,
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CRP No. 78 of 2022
ASWATHAKATTE ROAD,
AMRUTHAHALLI VILLAGE,
SAHAKARA NAGAR POST,
BENGALURU - 560 092.
2. SMT. KAMAKSHAMMA,
W/O LATE. SRI. K. NANJUNDAPPA,
AGED ABOUT 69 YEARS.
3. SRI. N. GANGESH,
S/O LATE. SRI. K. NANJUNDAPPA,
SINCE DECEASED BY HIS LR'S
R/AT ASWATHAKATTE ROAD,
AMRUTHAHALLI VILLAGE,
SAHAKARA NAGARA POST,
BENGALURU - 560 092.
4. SMT. DODDA KRISHNAMMA @ KRISHNAVENI,
D/O LATE. SRI. GANGAPPA,
W/O SRI. G. RAMAIAH
AGED ABOUT 69 YEARS,
R/AT NO.1764, 18TH CROSS,
2ND PHASE, J.P. NAGAR,
BENGALURU - 560 078.
5. SMT. CHIKKA KRISHNAMMA @ KRISHNAMMA,
D/O LATE. SRI. GANGAPPA,
W/O SRI. D.M. GANGADHARAPPA,
AGED ABOUT 64 YEARS,
R/AT NO.10, 1ST CROSS,
MUNIKARIYAPPA COMPOUND,
AGRAHARA DASARAHALLI,
BENGALURU - 560 064.
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CRP No. 78 of 2022
6. SMT. NALINI LAKSHMIPATHY,
W/O K. LAKSHMIPATHY,
AGED ABOUT 63 YEARS.
7. SRI. K. LAKSHMIPATHY,
S/O LATE. KANTAPPA,
AGED ABOUT 70 YEARS.
BOTH ARE R/AT NO.10,
'A' SECTOR, III CROSS,
AMRUTHANAGAR,
BENGALURU - 560 092.
8. SRI. DR.J. MOHAN,
S/O K.P. JAYARAMA REDDY,
AGED ABOUT 60 YEARS,
R/AT NO.60, 13TH CROSS,
JAYAMAHAL EXTENSION,
BENGALURU - 560 046.
9. SMT. SARASWATHAMMA,
W/O G.K. KRISHNAPPA,
AGED ABOUT 58 YEARS.
10. SRI. K. GANGADHAR,
S/O G.K. KRISHNAPPA,
AGED ABOUT 32 YEARS.
11. SMT. K. GAYATHRI,
D/O G.K.KRISHNAPPA,
AGED ABOUT 38 YEARS.
12. SRI. K.GAJENDRA,
S/O G.K. KRISHNAPPA,
AGED ABOUT 30 YEARS.
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CRP No. 78 of 2022
RESPONDENTS 9 TO 12 ARE
R/AT ASWATHAKATTE ROAD,
AMRUTHAHALLI VILLAGE,
SAHAKARA NAGARA POST,
BENGALURU - 560 092.
13. MASTER G. KARTHIK,
S/O N. GANGESH,
AGED ABOUT 14 YEARS.
14. MASTER G. GANESH,
S/O N. GANGESH,
AGED ABOUT 10 YEARS.
REPRESENTED BY THEIR
MOTHER SMT. G. GAYATHRI,
W/O N. GANGESH,
AGED ABOUT 38 YEARS,
BOTH OF THEM ARE R/AT NO.76,
ASHWATHAKATTE ROAD,
AMRUTHAHALLI,
SAHAKARA NAGARA POST,
BENGALURU - 560 092.
15. M. VENKATESH,
S/O B. MAKARANDAIAH,
AGED ABOUT 54 YEARS.
16. SMT. UMA,
W/O M. VENKATESH,
AGED ABOUT 46 YEARS.
BOTH THE RESPONDENTS 15 AND 16
ARE RESIDING AT NO.51, 13TH MAIN,
SREENIVASANAGAR,
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BENGALURU - 560 050.
17. M. SURESH,
S/O SUBRAMANYA,
AGED ABOUT 44 YEARS,
R/AT NO.685, 13TH MAIN,
7TH CROSS, SREENIVASANAGAR,
BENGALURU - 560 050.
18. SRI. MAHESH,
S/O H.N. SUBBARAO,
AGED ABOUT 38 YEARS.
19. SMT. D.V. ARCHANA,
W/O SRI. MAHESH,
AGED ABOUT 37 YEARS,
BOTH THE RESPONDENTS NO.18 AND 19
ARE RESIDING AT NO.209, 3 E CROSS,
3RD BLOCK, HRBR LAYOUT,
BENGALURU - 560 043 AND ALSO
AT FLAT NO.108, 3RD FLOOR,
'BALAJI NEST' AMRUTHAHALLI VILLAGE,
YELAHANKA HOBLI,
BENGALURU NORTH TALUK - 560 092.
20. SMT. K. JEYPRIYA,
W/O D. SRIRAGHAVAN,
AGED ABOUT 38 YEARS.
21. D. SRIRAGHAVAN,
S/O SRI DURAISWAMI,
AGED ABOUT 47 YEARS,
BOTH THE RESPONDENTS 20 AND 21
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CRP No. 78 of 2022
RESIDING AT NO. G-301,
ABODH VALMARK APARTMENT 141-35-13,
VEERANNAPALYA ROAD,
GOVINDA ARABIC COLLEGE,
POST NAGAWARA, BENGALRUU - 560 045
AND ALSO AT FLAT NO.706, 2ND FLOOR,
'BALAJI MOONARCH',
AMRUTHAHALLI VILLAGE,
YELAHANKA HOBLI,
BENGALURU NORTH TALUK - 560 092.
22. SRI. NITIN BHARATRAO GARDE,
S/O BHARATH VITTHAL GARDE,
AGED ABOUT 55 YEARS,
R/AT PRATISHA COTTAGE, 1ST FLOOR,
OPP. TO CORPORATION BANK,
KEMPAPURA BENGALURU - 560 024
AND ALSO AT FLAT NO.406, 2ND FLOOR,
'BALAJI LEGEND', AMRUTHAHALLI VILLAGE,
BENGALURU NORTH TALUK - 560 092.
23. SMT. CHITRALEKHA G.,
W/O VIVEK C.S.,
AGED ABOUT 29 YEARS.
24. SRI. VIVEK C.S.,
S/O LATE SHIVANNA C.S.,
AGED ABOUT 32 YEARS,
BOTH THE RESPONDENTS 23 AND 24 ARE
R/AT NO 365, C.B. MALLAPPA ROAD,
KURUBARASHERI SCHOOL STREET,
CHIKKANAYAKANAHALLI TALUK,
TUMKUR - 572 214,
AND ALSO AT FLAT NO.302,
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GROUND FLOOR, 'BALAJI LEGEND',
AMRUTHAHALLI VILLAGE,
YELAHANKA HOBLI,
BENGALURU NORTH TALUK - 560 092.
25. SRI. SOORAJ J PRABHU,
S/O LATE JAYANTH PRABHU,
AGED ABOUT 32 YEARS,
R/AT C-301, NANDISH APARTMENT,
18TH CROSS, BANDAPPA GARDEN,
MUTHYALANAGAR, MATHIKERE,
BENGALURU - 560 064
AND ALSO AT FLAT NO.806, 2ND FLOOR,
'BALAJI MOONARC',
AMRUTHAHALLI VILLAGE,
BENGALURU NORTH TALUK - 560 092.
26. SMT. SHILPA M SAGARI,
W/O MRUTHYUNJAYA S SAGARI,
AGED ABOUT 25 YEARS.
27. MRUTHYUNJAYA S SAGARI,
S/O SHRISHAI M SAGARI,
AGED ABOUT 31 YEARS,
BOTH THE RESPONDENTS 26 AND 27
ARE R/AT SURYA KIRAN APARTMENTS,
GROUND FLOOR, NO.4381,
'A' BLOCK, 4TH CROSS, 2ND STAGE,
RAJAJINAGAR, SUBRAMANYA NAGAR,
BENGALURU - 560 010.
AND ALSO AT FLAT NO.402,
GROUND FLOOR,
'BALAJI LEGEND',
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AMRUTHAHALLI VILLAGE,
YESHAWANTHAPUR HOBLI,
BENGALURU NORTH TALUK - 560 081.
28. SMT. GADDI VANI,
W/O C. SUNIL KUMAR,
AGED ABOUT 32 YEARS.
29. C. SUNIL KUMAR,
S/O C. SUBRAMANYAM,
AGED ABOUT 37 YEARS,
BOTH THE RESPONDENTS 28 AND 29 ARE
R/AT NO.48, 3RD MAIN, PALACE GUTTAHALLI,
BENGALURU - 560 003
AND ALSO AT FLAT NO.403,
FIRST FLOOR,
'BALAJI LEGEND',
AMRUTHAHALLI VILLAGE,
YESHAWANTHAPUR HOBLI,
BENGALURU NORTH TALUK - 560 081.
...RESPONDENTS
THIS CRP IS FILED UNDER SEC.115 OF CPC., AGAINST
THE JUDGMENT AND DECREE DATED 16.11.2021 PASSED ON
IA.NO.17 IN OS.NO.2184/2008 ON THE FILE OF V ADDITIONAL
CITY CIVIL JUDGE BENGALURU, DISMISSING THE IA.NO.17
FILED UNDER ORDER VII RULE 11(a) AND (d) R/W SEC. 151
OF CPC., FOR REJECTION OF PLAINT.
THIS PETITION, COMING ON FOR ORDERS, THIS DAY,
THE COURT MADE THE FOLLOWING:
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ORDER
Learned counsel for the petitioner has filed a memo seeking permission to withdraw the petition.
2. Memo is taken on record.
3. In terms of the memo, revision petition is dismissed as withdrawn.
Sd/-
JUDGE SMJ List No.: 1 Sl No.: 6