Section 36(c) in Bank of Baroda (Employees') Pension Regulation, 1995
(c)rupees one thousand and fifteen per month in respect of an employee other than a part-time employee, where the employee retired on or after the 1st day of April, 1998 and rupees three hundred and thirty nine per month in respect of a part-time employee drawing ⅓ scale wages,; rupees five hundred and eight per month in respect of a part-time employee drawing ½ scale wages and rupees seven hundred and sixty two per month in respect of a part-time employee drawing ¾ scale wages where the part-time employee retired on or after the 1st day of April, 1998.";
