Section 1 in The Manipur Hill Areas Autonomous District Council Act, 2000
1. Preliminary - Short title, extent and commencement.
(1)This Act may be called the Manipur Hills Areas Autonomous District Council Act, 2000.(2)It extends to the whole of the Hill Areas of the State of Manipur.(3)It shall come into force on such date as the State Government may, by notification in the Official Gazette, appoint.
