Delhi High Court - Orders
Union Of India vs Jitender Kumar Lalwani on 3 October, 2023
Author: Sanjeev Sachdeva
Bench: Sanjeev Sachdeva
$~4
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ MISC. APPEAL(PMLA) 1/2020 &CM APPL. 15150/2010 & CM
APPL. 10889/2015
UNION OF INDIA ......Petitioner
Through: Mr. Zoheb Hossain, Standing Counsel
with Mr. Vivek Gurnani and
Mr.Kavish Garach, Advocates
versus
JITENDER KUMAR LALWANI ......Respondent
Through: Mr. Siddharth Aggarwal, Senior
Advocate with Mr. Dushyant K.
Mahant, Ms. Saujhanya Shankar and
Ms. Arshiya Ghose, Advocates
CORAM:
HON'BLE MR. JUSTICE SANJEEV SACHDEVA
HON'BLE MR. JUSTICE MANOJ JAIN
ORDER
% 03.10.2023
1. Arguments heard in part.
2. No further time left.
3. List for further hearing on 19th October, 2023 at 3 PM.
SANJEEV SACHDEVA, J MANOJ JAIN, J OCTOBER 3, 2023/st This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/10/2023 at 21:56:19