Supreme Court - Daily Orders
M/S. Harshal Developers Pvt. Ltd. vs Mr. Manohar Gopal Bavdekar on 27 February, 2015
Bench: M.Y. Eqbal, C. Nagappan
ITEM NO.23 COURT NO.10 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC No(s).
3746/2015
(Arising out of impugned final judgment and order dated 26/11/2012
in SA No. 18/2012 passed by the High Court Of Bombay)
M/S. HARSHAL DEVELOPERS PVT. LTD. & ANR. Petitioner(s)
VERSUS
MR. MANOHAR GOPAL BAVDEKAR & ANR. Respondent(s)
(with appln. (s) for c/delay in filing SLP and c/delay in refiling
SLP)
Date : 27/02/2015 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE M.Y. EQBAL
HON'BLE MR. JUSTICE C. NAGAPPAN
For Petitioner(s)
Mr. Shivaji M. Jadhav,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The special leave petition is dismissed.
(Sukhbir Paul Kaur) (Indu Pokhriyal) Court Master Court Master Signature Not Verified Digitally signed by Sukhbir Paul Kaur Date: 2015.02.27 17:01:03 IST Reason: