Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 320(2)] [Section 320] [Entire Act] State of Tamilnadu - Subsection Section 320(2)(iii) in The Coimbatore City Municipal Corporation Act, 1981 (iii)every drain, privy, means of lighting or water connection (if any) provided for the sole use of such building or hut.