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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Jharkhand - Subsection

Section 13(1) in Jharkhand Ancient Monuments and Archaeological Sites, Remains and Art Treasures Act, 2016

(1)The State Government shall maintain every monument which has been acquired under section 12 or in respect of which any of the rights mentioned in section 4 has been acquired.