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[Cites 0, Cited by 0] [Section 40] [Entire Act]

State of West Bengal - Subsection

Section 40(2) in The West Bengal University of Health Sciences Act, 2002

(2)The accounts of the University shall, at least once in a year, be audited by the auditors appointed by the Executive Council :Provided that the State Government shall have the power to direct, whenever considered necessary, an audit of the accounts of the University, including the institutions managed by it, by such auditors as the State Government may specify.