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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Rajasthan - Subsection

Section 19(6) in The Rajasthan Class IV Services (Recruitment and Other Service Conditions) Rules, 1963

(6)that the seniority of a person appointed to a post in the Service in one department by transfer from another department on a corresponding post shall be determined from the date he joined the post in the new Department.