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State of Maharashtra - Section

Section 13 in The Maharashtra Educational Institutions (Management) Act, 1976

13. Repeal of Maharashtra Order I of 1976 and savings

(1)The Maharashtra Educational Institutions (Management) Ordinance, 1976, is hereby repealed.
(2)Notwithstanding such repeal, anything done or any action taken (including any appointment made or any order issued) under the Ordinance so repealed, shall, be deemed to have been done, made or issued, as the case may be, under the corresponding provisions of this Act.