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State of Bihar - Section

Section 1 in The Bihar Civil Court Staff (Class III and Class IV) (Amendment) Rules, 2001

1. Short title, extent and commencement.

(1)These Rules may be called "The Bihar Civil Courts Staff (Class III and Class IV) (Amendment) Rules, 2001".
(2)It shall extend to the whole State of Bihar.
(3)It shall come into force at once."2. Substitution of Rule 2 of the Rules, 1998. - Rule 2 of the Bihar Civil Court Staff (Class III and Class IV) Rules, 1998, shall be substituted by the following :-