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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(e) in The West Bengal Universities (Control of Expenditure) Act, 1976

(e)[ "State-aided University" means a University constituted and incorporated by a State Act and receiving regular grants from the State Government.] [Substituted by West Bengal Act No. 6 of 2017, dated 17.3.2017.]