Supreme Court - Daily Orders
Raj Kapoor vs High Court Of Delhi on 14 May, 2018
Bench: Adarsh Kumar Goel, Indu Malhotra
ITEM NO.17 COURT NO.10 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s). 449/2018
RAJ KAPOOR Petitioner(s)
VERSUS
HIGH COURT OF DELHI & ORS. Respondent(s)
Date : 14-05-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
HON'BLE MS. JUSTICE INDU MALHOTRA
For Petitioner(s) Mr. Rajat Aneja,Adv.
Ms. Chandrika Gupta,Adv.
Mr. K. N. Rai, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The writ petition is dismissed as withdrawn.
(MAHABIR SINGH) (PARVEEN KUMARI PASRICHA)
COURT MASTER BRANCH OFFICER
Signature Not Verified
Digitally signed by
MAHABIR SINGH
Date: 2018.05.14
15:22:34 IST
Reason: