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[Cites 0, Cited by 0] [Section 61] [Entire Act]

State of Odisha - Subsection

Section 61(3) in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001

(3)Basement shall not be used for residence, institution and industries, However, it may be used for parking and other uses as specified below :
(i)Storage of house-hold or other non-flammable materials;
(ii)Dark room.
(iii)Strong room, bank cellers, etc.;
(iv)Installation of air-conditioning equipments and other machines used for service and utilities of building;
(v)Parking places and garages;
(vi)Stack room for library;