Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of West Bengal - Subsection Section 2(29) in The Uttar Banga Krishi Viswavidyalaya Act, 2000 (29)"teaching wing" means the establishment maintained, organised or recognised by the University for the purpose of teaching and instructional functions;
