Allahabad High Court
Ram Nihore Kahar ( P.I.L. ) vs State Of U.P. Thru Secy. Revenue & 4 Ors. on 20 July, 2010
Bench: Ferdino Inacio Rebello, Devi Prasad Singh
Chief Justice's Court Case :- MISC. BENCH No. -- 5552 of 2006 Petitioner :- Ram Nihore Kahar ( P.I.L. ) Respondent :- State Of U.P. Thru Secy. Revenue 8: 4 Ors. Petitioner Counsel :- H.S. Tiwari Respondent Counsel :- C.Sc.. Hon'ble Ferdino Inacio Rebello.Chief Justice Hon'ble Devi Prasad Singh,J.
List revised.
None appeared.
The petition stands dismissed for want of prosecution. (Devi Prasad Singh,J) (F.1. Rebe11o,CJ) Order Date :- 20.7.2010 RK