Supreme Court - Daily Orders
Smt. Rakesh Bala Aneja vs Smt. Sushil Bajaj on 22 January, 2025
Author: Pamidighantam Sri Narasimha
Bench: Pamidighantam Sri Narasimha
1
ITEM NO.48 COURT NO.12 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).8958-8959/2011
[Arising out of impugned final judgment and order dated 30-07-2010
in FAO No. 38/2010 30-07-2010 in CM No. 691/2010 passed by the High
Court of Delhi at New Delhi]
SMT. RAKESH BALA ANEJA . & ORS. Petitioner(s)
VERSUS
SMT. SUSHIL BAJAJ Respondent(s)
IA No. 11/2012 - APP FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS
IA No. 9/2012 - APP FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS
IA No. 5/2011 - APP FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS
IA No. 13/2012 - APP FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS
WITH
SLP(C) No. 8599/2011 (XI)
IA No. 4/2011 - PERMISSION TO FILE ANNEXURES
IA No. 3/2011 - PERMISSION TO FILE ANNEXURES
Date : 22-01-2025 These matters were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA
HON'BLE MR. JUSTICE MANOJ MISRA
For Petitioner(s) :Ms. Charu Mathur, AOR
Mr. Rajive Maini, Adv.
Ms. Shriya Maini, AOR
For Respondent(s) : Mr. Vikas Mehta, AOR
Mr. Nishant Datta, Adv.
Mr. Nishant Anshul, Adv.
UPON hearing the counsel the Court made the following
O R D E R
At the request of the learned counsel for the petitioner(s), the Signature Not Verified Digitally signed by INDU MARWAH Date: 2025.01.27 matter is adjourned for one week. 18:24:12 IST Reason:
(INDU MARWAH) (NIDHI WASON) AR-cum-PS COURT MASTER (NSH)