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[Cites 0, Cited by 0] [Section 51] [Entire Act]

Andaman and Nicobar Islands - Subsection

Section 51(c) in The Andaman and Nicobar Islands Port Rules, 2004

(c)Repairs involving naked lights, gas cutting, welding within the vicinity of the fuel/oil storage tanks or fuel system involving the entry of a person into any fuel/oil storage tank may not be commenced unless, the gas free certificate from the appropriate authority has been obtained, and